No.F.6/31/97-Judl./Pt.file/Suptlaw/2245-2251.— In pursuance of the provisions of Rule 7(1)(a) of Delhi Higher Judicial Service Rules, 1970, as amended up-to-date, the Lt. Governor of the National Capital Territory of Delhi, in consultation with the High Court of Delhi is pleased to appoint/promote the following officers of Delhi Judicial Service to Delhi Higher Judicial Service on temporary basis against regular vacancies with effect from the date they assume charge of the office and to place them on probation in the Delhi Higher Judicial Service for a period of two years from the said date:

S.No.     Name of the Officer 
1. Ms. Shelly Arora

2. Mr. Ashu Garg

3. Mr. Naveen Gupta

4. Ms. Shivali Sharma

5. Mr. Manish Khurana

6. Mr. Ajay Garg

7. Mr. Devender Kumar Garg

8. Mr. Gagandeep Singh

9. Mr. Rajesh Malik

10. Ms. Pooja Talwar

11. Mr. Sumedh Kumar Sethi

12. Mr. Naveen Kumar Kashyap

13. Ms. Vandana

14. Mr. Rajinder Singh

15. Ms. Geetanjali

16. Ms. Monika Saroha

17. Mr. Prashant Shrama

18. Ms. Tyagita Singh

19. Mr. Amitabh Rawat

20. Ms. Namrita Aggarwal

21. Ms. Harleen Singh

22. Ms. Purva Sareen

23. Mr. Bhupinder Singh

24. Ms. Chetna Singh

25. Ms. Aparna Swami

26. Ms. Gomati Manocha

27. Mr. Vijay Kumar Jha

28. Mr. Jitendra Singh

29. Mr. Samar Vishal

30. Ms. Bhawani Sharma

31. Mr. Anuj Agarwal

32. Mr. Hem Raj

33. Mr. Lovleen


Department of Law, Justice and Legislative Affairs

[Notification dt. 15-11-2019]

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