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MNLU Nagpur | First Inter-University Sports Fest ‘Sarambh’

MNLU Nagpur | First Inter-University Sports Fest ‘Sarambh’

Maharashtra National Law University, Nagpur is organizing its first Inter-University sports fest, Sarambh from 16 January 2020 to 19 January 2020. For

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Published on November 18, 2019By Bhumika Indulia

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Maharashtra National Law University, Nagpur is organizing its first Inter-University sports fest, Sarambh from 16 January 2020 to 19 January 2020.

For more details, refer

Official Invite- SARAMBH

Registration Form- SARAMBH

Team Form- SARAMBH

Confirmation Form – SARAMBH

Rule Book- SARAMBH

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