The Centre for Human Rights and Subaltern Studies (CHRSS), National University of Study and Research in Law, Ranchi is organizing a National Seminar on GENDER SENSITIVE EDUCATION: A NECESSITY TO ERADICATE GENDER DISCRIMINATION IN INDIA sponsored by National Commission for Women.
This Seminar provides an opportunity to Students, Academicians and Law Professionals to put forward their research and share their knowledge on different aspects of Gender sensitization. It also brings an opportunity for all of us to interact with public speakers of the highest knowledge and experience and share our thoughts and ideas with them in order to find out a concrete solution and eradicate this evil from society.
In pursuance of making this Seminar more conclusive, we request your active participation and valuable contribution in the seminar.
Seminar Date: 02nd December, 2019.
Venue: National University of Study and Research in Law, Kanke Pithoria Road, Bukru, Kanke, Ranchi, Jharkhand- 834006.
Last Date for Final paper Submission: 25th November, 2019.

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