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Punjab and Haryana HC | Orders of appointment of 3 Advocates as Addl. Judges

Punjab and Haryana HC | Orders of appointment of 3 Advocates as Addl. Judges

President appoints the following Advocates as the Additional Judges of the Punjab and Haryana High Court: Suvir Sehgal Girish Agnihotri Alka Sarin

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Published on October 25, 2019October 25, 2019By Bhumika Indulia

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President appoints the following Advocates as the Additional Judges of the Punjab and Haryana High Court:

Suvir Sehgal
Girish Agnihotri
Alka Sarin

Ministry of Law and Justice

[Notification dt. 24-10-2019]

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Additional Judges of Punjab and Haryana High Court Appointment Order

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