Students from the Army Institute of Law have started protest against the administration for the several issues raised by them. They have also started operating an Instagram page against the working of the administration.

Army Institute of law, Mohali is a law college set up under the aegis of the Army Welfare and Education Society. 400 students are currently studying in the under graduate program offered by the Institute, and a vast majority of the said students reside in the campus in the hostels.

The Institute is run and managed on the basis of a Code of Conduct, which enumerates certain do’s and don’ts to be followed by the students. Students have complained breach of Code of Conduct by the administration. Students have protested for  lack of an organized Disciplinary Body to look into instances of disciplinary violations and several other issues.

 

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One comment

  • I have come across your blog and found out that good education about law practices is very essential for better future . Good practice leads to great professionalism and turns out to become a great lawyer too.

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