The Appointments Committee of the Cabinet has approved the appointment of Shri Anoop Kumar Mendiratta, presently District and Sessions Judge, North-East District, Karkarduma Courts, Delhi to the post of Secretary, Department of Legal Affairs, on contract basis, as per usual terms and conditions applicable to officers appointed as Secretary to the Government of India on contract basis, from the date of his assumption of charge of the post upto 30-03-2023 i.e. till his attaining the age of 60 years or until further orders, whichever is earlier.


Appointments Committee of the Cabinet

Ministry of Personnel, Public Grievances and Pensions

[Notification dt. 14-10-2019]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.