Ban on the use of Plastic Products

The Full Bench of Rajasthan High Court in the wake of the dangerous and harmful impact of the use of plastic products has unanimously resolved not to use the banned single-use plastic/ thermocol in any manner in the premises of Rajasthan High Court and High Court Guest House both at Jodhpur and Jaipur, as also in the premises of all the Courts of the State and also during official functions, conferences and any other occasions.

In the resolution, the Court listed out the hazardous impacts of using the plastic products which has been amounting to the devastation of the environment.

Government of India has also recently declared to ban the single-use plastic products across the Nation from 02-10-2019.

Thus, as a mark of respect to the father of Nation Mahatma Gandhi’s 150th Birth Anniversary and in the interest of the institution and public at large, the said resolution has been passed and strict compliance of the same is required.


Rajasthan High Court, Jodhpur

[Circular dt. 28-09-2019]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

One comment

  • Although the use of plastic is banned in Rajasthan there are a lot of shopkeepers Or traders using the plastic till date but there is nobody to look after it and as a result of it my whole village is packed of plastics all around the roads playgrounds etc…

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.