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Maharashtra National Law University, Nagpur lauches PhD Degree Programme-2019

Maharashtra National Law University, Nagpur lauches PhD Degree Programme-2019

Reported by Bhanupriya Raut

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Published on September 28, 2019By Bhumika Indulia

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Maharashtra National Law University, Nagpur is pleased to announce its PhD Degree Programme-2019 and invites application for the same.

Last Date for receipt of Filled-in Application Form: October 24, 2019
All India Entrance Examination (AIET) 2019: November 10, 2019

For more details, refer Ph.D. Notification- 2019

Application Form Ph.D 2019

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