Proposal for appointment of following seven Judicial Officers as Judges of the Punjab & Haryana High Court:

1. Shri Satish Kumar Aggarwal,
2. Shri Ashok Kumar Verma,
3. Shri Sant Parkash Phutela,
4. Shri Karamjit Singh,
5. Shri Vivek Puri,
6. Mrs. Meenakshi I. Mehta, and
7. Mrs. Archana Puri

For the purpose of assessing merit and suitability of the above-named recommendees for elevation to the High Court, we have carefully scrutinized the material placed on record. On the basis of interaction and having regard to all relevant factors, the Collegium is of the considered view that S/Shri (1) Ashok Kumar Verma, (2) Sant Parkash Phutela, (3) Karamjit Singh, (4) Vivek Puri, (5) Mrs. Meenakshi I. Mehta, and (6) Mrs. Archana Puri, Judicial Officers are suitable for being appointed as Judges of the Punjab and Haryana High Court.

As regards Shri Satish Kumar Aggarwal, having regard to the material on record and all relevant factors, the Collegium is of the
considered view that his case deserves to be remitted to the High Court. The Collegium resolves to recommend accordingly.

In view of the above, the Collegium resolves to recommend that S/Shri (1) Ashok Kumar Verma, (2) Sant Parkash Phutela, (3) Karamjit Singh, (4) Vivek Puri, (5) Mrs. Meenakshi I. Mehta, and (6) Mrs. Archana Puri, Judicial Officers, be appointed as Judges of the Punjab & Haryana High Court. Their inter se seniority be fixed as per the existing practice.


Supreme Court of India

[Collegium Resolution dt. 26-09-2019]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

One comment

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.