HNLU is organizing its flagship event, the 11th Justice Hidayatullah Memorial National Moot Court Competition, 2019 sponsored by the Competition Commission of India (CCI-HNMCC 2019) and in association with P&A Law Offices, from the 18th to 20th October, 2019.

Over the course of time, HNMCC has established a stellar reputation as one of India’s foremost Moot Court Competitions. With the 11th edition of the competition, the decision to change the subject matter to Competition Law has been arrived at with the support from the Competition Commission of India and P&A Law Offices.

For more details , refer CCI HNMCC Moot Proposition 2019

CCI HNMCC Registration Form 2019

CCI HNMCC Rules 2019

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