Army Institute of Law has emerged as a hub of scholastic brilliance and owes this to a team of highly qualified and erudite faculty members who lend a critical perspective to contemporary issues facilitating students’ comprehension and interpretation of various laws and statutes, With AIL, as a centre of excellence in the field of legal education, aims to impart high quality legal and professional training. The institute is affiliated to Punjabi University, Patiala and approved by the Bar Council of India. It ranks among the top 20 law colleges of the country.
Army Institute of Law Journal is a refereed law journal published annually. We take this opportunity to solicit contribution from you in the form of articles, notes and comments for its upcoming Volume XIII, Issue 2020.
The journal is an endeavour to seek scholarly research papers from the experts academicians and students on contemporary legal issues to enhance awareness, generate a cross current of ideas on emerging matters and provide solutions to pertinent legal issues. The erudite response of legal luminaries shall be solicited to enable the readers to explore challenges that lie before the legislators, lawyers and the society at large, in the event of the ever changing social, economic and technological scenario.
All submissions be made latest by 30th September 2019. The soft copy of the contribution be sent at ailjournal2020@gmail.com.
For more details, refer call_for_papers

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