The IDIA Project was initiated by Prof. (Dr.) Shamnad Basheer to reach out to the marginalized and under-represented groups, sensitize them to law as a viable career option and help interested students acquire admission in law schools, which are otherwise increasingly elitist spaces. The hope is that increasing access to legal education would contribute immensely to empowerment of the marginalized and underprivileged students and the communities they represent. To know more about the project, please visit the IDIA website here.

The Training and Materials Vertical (T&M Team) of IDIA is responsible for preparation of training-material for our trainees to practice with. The Team is inviting applications for the different projects it will be undertaking this year.  As you may know, the T&M Vertical is undergoing rapid expansion via its online platform and in furtherance of this endeavor, we require volunteers for the following projects:

  1. Reading and Learning Material 

Building on our existing material, we aim to create extensive material that our trainees can utilise to learn concepts. This will include creating short explanations in very simple language on the various legal, mathematical, english, logical and static general knowledge questions that frequent the law entrance exams. The subject matter that you will be covering will be per your choosing. The explanations can be in the nature of documents, video training, voice notes, or games.

This project shall also enable you to implement unique learning methods in your material to help make the process both fun and informative. Since this is our latest undertaking, priority will be given to applicants who apply under this wing. If you have a sound grasp of subject areas tested through law entrance examinations, and wish to disseminate this knowledge country-wide then please do apply!

  1. Mock Tests

We have prepared a repository of mock tests on the online platform. The work would entail –

  • Creating mock tests calibrated to different difficulty levels.
  • Proof-reading questions and answer keys in pre-existing Mock Tests.
  • Administering tests and analysing test results so as to give detailed, individualised feedback to test-takers.

Last year, all our trainees attempted these mock tests and greatly benefited from regular feedback on their performance. In addition to designing questions, you will have an opportunity to extensively engage with Moodle, code tests, and conduct data analysis using MS Excel. Once again, prior knowledge of these tools is NOT a pre-requisite.

  1. Practice Tests

This project will involve creating weekly and monthly practice tests on the various subjects covered by the law entrance exams. Each test will contain around 20-30 questions with explanatory answers. These tests greatly help the regional teams teach their trainees and track their progress.

  1. Current Affairs

This project entails preparation of weekly quizzes on current affairs. If you are interested in regular engagement with the happenings across the world, then this work shall interest you greatly. Please note, applicants under this wing will also have to apply to one of the previously mentioned projects, since this work is infrequent and requires very little time.

Qualifications

The minimum qualifications for this post are the following:

  1. The T&M Vertical must be first priority for you. You should be able to spare at least 5-6 hours a week for this work.
  2. It is essential that you believe in and be committed to IDIA’s cause.
  3. Good communication skills along with leadership qualities are also a must.

Incentives

The biggest incentive in working as part of IDIA is, of course, the satisfaction of having made a great contribution towards a great cause. However, if the promise of a social revolution and transforming someone’s life is not good enough for you, some material incentives which you could consider are:

  1. IDIA’s various supporters and donors (including some of the leading law firms) have agreed to grant internship opportunities to best performing IDIA volunteers. In the past, IDIA has nominated its best performing volunteers for internships at top law firms such as JSA, Trilegal, Luthra and Luthra, AZB etc. as well as companies like GE, Microsoft, Thomson Reuters, LexisNexis etc.
  2. An exceptional IDIA team leader/deputy team leader could be nominated for a series of awards including a fellowship instituted by a leading lawyer (IDIA: Sagar Fellowships) that pays a good sum each month.
  3. A certificate highlighting your contribution to IDIA and providing an assessment of your work.

Application Process

Those interested in applying may fill in this form by 11:59 P.M. on Sunday, 15th September 2019. Applicants having past experience with similar projects are encouraged to apply, although that is not a strict requirement for selection. Members of regional teams are also encouraged to apply. Based on your expression of interest via the Google form you will be asked to complete a small task in due course.

Needless to say, each of these projects would require you to maintain a high level of professionalism and meet strict deadlines. In case of any doubt(s), please feel free to write to Shilpa Prasad (shilpadeprasad@gmail.com). we would be happy to answer your queries or take up suggestions.

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