The Right Hon Lord Reed will succeed Baroness Hale of Richmond as President of the Supreme Court of the United Kingdom, it was announced on 24-07-2019, alongside three additional appointments to the UK’s top appeal court.

Her Majesty The Queen made the appointments on the advice of the Prime Minister and Lord Chancellor, following the recommendations of independent selection commissions.

Lord Reed will take up the position of President on 11 January 2020. Lord Justice HamblenLord Justice Leggatt and Professor Andrew Burrows will join the Supreme Court as justices on 13 January, 21 April and 2 June 2020 respectively.

Lord Reed will replace Lady Hale who retires on 10 January 2020 after serving as President of the Supreme Court since September 2017.


[News Release dt. 24-07-2019]

Supreme Court of the United Kingdom

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