Supreme Court: The bench of Arun Mishra and MR Shah, JJ has refused to quash the charges against Tarun Tejpal, former editor-in-chief of Tehelka Magazine, in the 2013 sexual assault case registered by his former junior colleague. The Court also directed that the trial is to be concluded in a period of six months.

The Court passed the order on Tejpal’s plea which quashing of charges against him framed by a trial court in Goa. Claiming innocence, Vikas Singh, senior lawyer and former Additional Solicitor General appeared for Tarun Tejpal in the case.

Tejpal, a veteran journalist, was accused of sexual assault by a female colleague in November 2013. He was arrested on November 30, 2013, and is currently on bail. On September 29, 2017, a trial court in Goa charged Tejpal under sections 376(2) (Rape), 354 A (Sexual harassment) and 342 (wrongful confinement).

(Source: ANI)

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