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Faculty of Law, University of Lucknow | 3rd R.U.Singh Memorial National Literary Event

Faculty of Law, University of Lucknow | 3rd R.U.Singh Memorial National Literary Event

Reported by Saman Rehman

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Published on August 14, 2019August 13, 2019By Bhumika Indulia

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The Faculty of Law, University of Lucknow is organising 3rd Edition of RU Singh Memorial National Level Literary Events. It includes

Article Writing Competition
Debate (Hindi)
Quiz (Hindi)
Poster Making
Judgment Writing
Bill Drafting
Socio Legal Film Making Competition

Students from all Colleges and Universities across India are allowed to participate students of Lucknow University.

For more details, refer R U Singh New

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