Institute of Law, Nirma University has the pleasure of hosting the 9th edition of its National Moot Court Competition. The institute has always encouraged mooting as a means of skill development and broadening the horizon of knowledge, hence it takes immense pride in hosting its National Moot Court Competition.

The previous editions of the NMCC have witnessed success and to continue the league we are now hosting the 9th edition of the Competition, scheduled on 11th to 13th October, 2019 at Institute of Law, Nirma University, Ahmedabad. The theme of the competition this year is “The intersection of Big Data with Competition Law” and thus we are delighted on having associated with the Competition Commission of India for this edition.

Schedule:

Opening of Registration: August 30th, 2019

Release of the Moot Problem: August 24th, 2019.

Last Date of Registration- September 23rd, 2019.

Last date of Submission of Memorials: October 7th, 2019.

Oral Rounds: October 11th to 13th, 2019.

Brochure, click HERE

 

Moot Proposition, clickHERE

 

Registration Form: click HERE

Travel Form: Click HERE

 

Schedule: Click HERE

 

Contact:

For any information kindly contact Moot Court Organizing Committee at mootorganizingcommittee.ilnu@nirmauni.ac.in or call us on –

Siddharth Jain (Chairperson) – 9726770954

Ojasvi Sharma (Secretary) – 7000705189

 

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.