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ILS | 9th Volume of Public Law Bulletin announced

ILS | 9th Volume of Public Law Bulletin announced

Reported by Ankit Mishra

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Published on July 31, 2019July 31, 2019By Bhumika Indulia

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The Centre for Public Law, ILS Law College is pleased announce the 9th volume of the Public Law Bulletin. The Bulletin focuses on sexual harassment.

Click here to view the PLB.

Kindly also follow these for updates, on:

Centre for Public Law Blog: click HERE

Facebook Page: click HERE

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