The NLIU Law Review is published by the students of National Law Institute University, Bhopal. It publishes material on subjects of interest to the legal profession. Its aim is to encourage the students to research and create scholarly writings of the highest quality. It shall be a medium through which the students can express their opinions and views on various legal and other related issues as per their analysis and understanding.

NLIU Law Review Volume VIII Issue I can be accessed HERE

For more information contact: 094074 74939 or email at nliu.lawreview@gmail.com

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