Date of Summit: 31st August, 2019.
Eligibility: Authors must be pursuing their LLB/LLM/ LLB (Hons.) from any recognised university.
Themes:
1. Mergers and Acquisitions
2. Foreign Investment (Private Equity/ Venture Capital and Debt Instruments)
3. Recent trends in Insolvency and Bankruptcy Law.
4. Capital Markets
5. Contemporary Issues
Structure: 15 Papers will be summited for the final presentations and they shall be published.
There shall be a counselling session which will be conducted by Partners from Trilegal Offices for the exclusively shortlisted students.
Submission guidelines:
1. Articles: should be around 4000-6000 words dealing with an issue in-depth and demonstrating a comparatively higher level of analysis. Co-authorship is allowed (Max. of 2).
2. Essays: should be around 2000-3000 words and cover a recent development. Co-authorship is not allowed.
(Note: Word limit is exclusive of footnotes)
Rewards:
1st Prize: an All-expense-paid foreign trip + One year access to SCC Online + One Year access to EBC Learning
2nd Prize: Internship at Trilegal + Six-month access to SCC Online + One Year access to EBC Learning
3rd Prize: Internship at Trilegal + Three month access to SCC Online + SC Words and Phrases + EBC’s Coat Pkt. Edition of the Constitution of India
and Other prizes by SCC Online.
Submission deadline: 21st July 2019 (11:59 pm)
Registration Fee: Rs. 1000 for Single author and Rs. 1500 for Co-authored entries.
Contact for any queries :
Shounak Banerjee: 9479418995
For more details, refer NLIU Trilegal Summit 2019
