President is pleased to appoint Justice Ravi Shanker Jha, senior-most Judge of the Madhya Pradesh High Court, to perform the duties of the office of Chief Justice of the High Court with effect from 10-06-2019 consequent upon the retirement of Justice Sanjay Kumar Seth, Chief Justice, Madhya Pradesh High Court.


[Notification dt. 07-06-2019]

Ministry of Law and Justice

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