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NLUJ wins runner’s up trophy at 5th UPES National Trial Advocacy Competition, 2019.

NLUJ wins runner’s up trophy at 5th UPES National Trial Advocacy Competition, 2019.

Reported by Srishti Rai

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Published on June 1, 2019June 1, 2019By Bhumika Indulia

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National Law University’s team comprising of Naman Jain, Namrata Jeph, and Shubhangi Singh has been adjudged as Runners-Up at the 5th UPES National Trial Advocacy Competition, 2019.

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