President is pleased to appoint Shri Justice Dharam Chand Chaudhary, senior-most Judge of the Himachal Pradesh High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Shri Justice Surya Kant relinquishes the charge as Chief Justice of the Himachal Pradesh High Court consequent upon his appointment as a Judge of the Supreme Court of India.


[Notification dt. 22-05-2019]

Ministry of Law and Justice

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