Proposal for the appointment of Shri Alok Kumar Verma, Judicial Officer, as Judge of the Uttaranchal High Court.

“The Collegium comprising of Ranjan Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ. resolves to recommend that Shri Alok Kumar Verma, Judicial Officer, be appointed as Judge of the Uttaranchal High Court.”


[Notification dt. 06-05-2019]

Supreme Court of India

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