Proposal for the appointment of Satyen Vaidya, Advocate, as Judge of the Himachal Pradesh High Court.

Proposal for appointment of following two Advocates, as Judges of the Himachal Pradesh High Court:

1. Anoop Chitkara, and
2. Jyotsna Rewal Dua,

Collegium comprising of Ranjana Gogoi, CJ and S.A. Bobde and N.V. Ramana, JJ. recommended that:

(1) Satyen Vaidya, (2) Anoop Chitkara, and (3) Jyotsna Rewal Dua, Advocates appointed as Judges of the Himachal Pradesh High Court. Their inter se seniority be fixed as per the existing practice.

The above recommendations made by the Chief Justice of the Himachal Pradesh High Court on 11-01-2019, in consultation with his two senior-most colleagues has the concurrence of the Chief Minister and the Governor of Himachal Pradesh.


[Dated: 30-04-2019]

Collegium Resolutions

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