An International Conference is being organised by the Centre of Victimology and K.L. Arora chair in Criminal Law on Reforming Prosecution for Victim Justice, in Association with Indian Society of Victimology. The conference is scheduled on June 21st to June 22nd and it will be conducted in National Law University Delhi.
Following are the Sub-themes of the Conference:
- Victimological critique of prosecution
- Prosecution services and protection of vulnerable groups (children, elderly, disabled, women, etc.)
- Prosecution and victims’ rights
- Victim friendly prosecution
- Secondary victimisation and victim blaming in prosecution
- Strengthening prosecution for victim justice – structural and functional reforms
- Prosecution and victims of abuse of power
- Judicial activism and victims’ justice
- Consideration in withdrawal of prosecution
The Conference is also open to paper presentations. Teachers, Researcher, Activists, and Lawyers etc. are invited to participate in the conference. Up to 50 presenters may present their papers during the conference. Those of who are interested may send an abstract of 200-300 words by May 25th2019 in the email ID provided in the procure. Selection of abstracts would be informed within a week of selection being made. Those who are selected can then send a full-length paper of 5000-7000 words by June 15th, 2019.
Please consult the following table for Registration Details:
| S. No | Registration Category | Early Bird (June 1st , 2019) | Late Bird (June 12th , 2019) |
| 1. | Academicians | 2000 INR/- | 2500 INR/- |
| 2. | Foreign Participants | 100 USD | 200 USD |
| 3. | Lawyers | 2000 INR/- | 2500 INR/- |
| 4. | Activists | 2000 INR/- | 2500 INR/- |
| 5. | Researcher | 1500 INR/- | 2000 INR/- |
| 6. | Accommodation | 4000 INR/- | 4500 INR/- |
For more information click HERE
and HERE
