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Patna HC | Appointment of 6 Addl. Judges as Permanent

Patna HC | Appointment of 6 Addl. Judges as Permanent

President appoints the following Additional Judges of the Patna High Court as Permanent Judges of the Court: Anil Kumar Upadhyay Rajeev Ranjan

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Published on April 6, 2019April 6, 2019By Bhumika Indulia

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President appoints the following Additional Judges of the Patna High Court as Permanent Judges of the Court:

Anil Kumar Upadhyay
Rajeev Ranjan Prasad
Sanjay Kumar
Madhuresh Prasad
Mohit Kumar Shah
Prakash Chandra Jaiswal

[Notification dt. 05-04-2019]

Ministry of Law and Justice

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