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Bombay HC | Appointment of Additional Judges as Permanent

Bombay HC | Appointment of Additional Judges as Permanent

President appoints the following 14 Additional Judges of the Bombay High Court as Permanent Judges: Sandeep Kashinath Shinde Rohit Baban Deo Bharati

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Published on April 6, 2019April 6, 2019By Bhumika Indulia

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President appoints the following 14 Additional Judges of the Bombay High Court as Permanent Judges:

Sandeep Kashinath Shinde
Rohit Baban Deo
Bharati Harish Dangre
Sarang Vijaykumar Kotwal
Riyaz Iqbal Chagla
Manish Pitale
Sunil Kesharao Kotwal
Arun Digambarrao Upadhye
Mangesh Shivajirao Patil
Arun Madhav Dhavale
Prithviraj Keshavrao Chavan
Murlidhar Ganpatrao Giratkar
Viba Vasant Kankanwadi
Sopan Mahadu Gavhane

[Notification dt. 05-04-2019]

Ministry of Law and Justice

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