NALSAR Student Law Review (NSLR) is now accepting submissions for its upcoming Volume XIV. NSLR is an annual, student-edited, peer-reviewed law review that is the flagship publication of NALSAR University of Law, Hyderabad, India. With a collaborative system of review and publication process, we remain committed to encouraging and enhancing the quality of legal scholarship in India.

Submissions may be in the form of Articles (5,000-8,000 words), Essays (3,000-5,000 words), Comments (1,500-3,000 words) or Book Reviews (1,500-3,000 words). The word count is exclusive of footnotes. The text of the manuscript should be in Times New Roman font, size 12 with 1.5 spacing. The footnotes should be in Times New Roman font, size 10 with single spacing. Submissions must conform to the Bluebook (20th edn.) system of citation and include a 250 word abstract that briefly summarizes the paper.

The last date for submissions is June 3, 2019. Submissions are to be made through the submissions portal on our website after filling all the necessary details.

We look forward to receiving your submissions. Please visit https://nslr.in/submissions/ for more details on our ‘submission guidelines’.

For more details, Call for Papers NSLR

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