President appointed Justice Mohammad Rafiq, senior most Judge of the Rajasthan High Court, to perform the duties of the office of Chief Justice of that High Court with effect from the date Justice Pradeep Nandrajog relinquishes charge of the office of the Chief Justice of Rajasthan High Court consequent upon his transfer as Chief Justice of Bombay High Court.

[Notification dt. 03-04-2019]

Ministry of Law and Justice

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