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Calcutta HC | Chief Justice Thottathil Bhaskaran Nair Radhakrishnan transferred from Telangana HC

Calcutta HC | Chief Justice Thottathil Bhaskaran Nair Radhakrishnan transferred from Telangana HC

Justice Thottathil Bhaskaran Nair Radhakrishnan, Chief Justice of the Telangana High Court transferred as Chief Justice of Calcutta High Court and directed

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Published on March 26, 2019March 26, 2019By Bhumika Indulia

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Justice Thottathil Bhaskaran Nair Radhakrishnan, Chief Justice of the Telangana High Court transferred as Chief Justice of Calcutta High Court and directed to assume charge of the office of the Chief Justice of the Calcutta High Court on or before 06-04-2019.

[Order dt. 23-03-2019]

Ministry of Law and Justice

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Chief Justice Telangana High Court Thottathil Bhaskaran Nair Radhakrishnan Transfer

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