ILNU team comprising Sakshi Pawar, Aviral thakre and Yash Bhootra wins the prestigious 17th JUSTA CAUSA NATIONAL MOOT COURT COMPETITION.
The competition this year involved a blend of Criminal and Constitutional Law with the theme of Domestic Violence. The competition saw the participation of 20 teams from all over India. The team won both the preliminary rounds against Amity, Raipur and BACL, Nagpur. Further, after facing a prolific team of Symboisis Pune at the Semis as well as into the final rounds and was ultimately adjudged as the Winner of the Competition.
The arguments of both the speakers and conceptual clarity of the principles of Constitutional Law and Criminal Law and the application thereof to the concerned moot proposition was appreciated by all the judges.
