School of Law, CHRIST’s moot team comprising of Anant Singh, Pooja Singh and Kunal Saini have been adjudged the Winners of the 2nd Dr. R.U.Singh Memorial National Moot Court Competition held at Faculty of Law, University of Lucknow from 22-24 February 2019.  Additionally, Pooja Singh was adjudged as the Best Researcher for the Competition.

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