S.O.1298(E)— In exercise of the powers conferred by clause (b) of Sub-Section (3) of Section 5 read with clause (c) of Sub-Section (1) of Section 6 of the University Grants Commission Act 1956 (3 of 1956), the Central Government hereby appoints Prof. (Dr.) Nagesh Thakur, Professor, Department of Physics, Himachal Pradesh University, Summer Hill, Shimla as a Member of the University Grants Commission with immediate effect, for a term of three years or till further orders, whichever is earlier.

[No.7-4/2017-U1(A)]

Ministry of Human Resource and Development

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