About the event:
Faculty of Law, Banaras Hindu University is organising the 7th Mahamana Malaviya National Moot Court Competition, 2019. The 7th edition of the Mahamana Malaviya National Moot Court Competition is based on the premise of Information Technology Law and Constitutional Law.
Date and venue:
The Competition shall be held on 5th to 7th April 2019 at the Law School (Faculty of Law), Banaras Hindu University, Varanasi, Uttar Pradesh.
Eligibility:
Students pursuing the three-year or five-year LL.B. course in the Academic Year 2018-2019 from any recognized Law School/College/University in India are eligible to participate.
The format of the moot:
Maximum of 24 teams shall participate and the registration shall be accepted on the first come first basis. Each team shall comprise of two speakers and one researcher.
Registration:
The registration form must be submitted online mcc.lawfacultybhu@
The registration form should be completely filled and duly signed by the Head of the participating University/School/Faculty/
The account details for the payment of this fee will be provided at the subsequent stage to the shortlisted teams.
Important dates:
- The release of the Moot Proposition: March 8, 2019.
- Deadline for Registration of Institution: March 16, 2019.
- Deadline for submission of the soft copy of Registration Form, Payment Receipt and Travel Form: March 19, 2019.
- Deadline for seeking clarifications: March 21, 2019.
- The release of final clarifications (if any): March 23, 2019.
- Deadline for submission of the soft copy of Memorials: April 2, 2019.
- Researcher’s Test: April 5, 2019.
- Inauguration Ceremony: April 6, 2019. Oral Rounds: April 6-7, 2019.
- Valedictory Ceremony: April 7, 2019.
Contact details:
Ankur Bhatt:- +91 7607212121.
Prajwal Shukla:- +91 7237883457.
For clarifications, drop a mail to mcc.lawfacultybhu[at]gmail.com
For more information, click HERE
