S.O. 1120(E)—In exercise of the powers conferred under Clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act, 1987, the President is pleased to nominate Hon’ble Shri Justice S.A. Bobde, Judge, Supreme Court of India, as Executive Chairman, National Legal Services Authority, with effect from 7th March, 2019.

[F. No. A-60011/44/2015-LAP(JUS)]

Ministry of Law and Justice

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.