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School of Law, CHRIST wins Isari Velan Memorial National Moot Court Competition 2019

School of Law, CHRIST wins Isari Velan Memorial National Moot Court Competition 2019

Reported by Anirudh Kulkarni

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Published on March 5, 2019March 3, 2019By Bhumika Indulia

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School of Law, CHRIST’s team comprising of Sakhee Mehta, Keshav Kumar S and Amruth Anand have been adjudged the Winners of the Isari Velan Memorial National Moot Court Competition 2019 held at VELS University, Chennai.

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