Maharashtra National Law University, Aurangabad (MNLU-A) came into existence on March 16, 2017. It is an independent and autonomous institution created under the Maharashtra National Law University Act, 2014. The State of Maharashtra realizing the importance of quality legal education and need of well-trained law graduates to the Bar, Bench and various professions took a very bold decision by creating the third National Law University in the state, after Mumbai and Nagpur. The commencement of the university has fulfilled the need and aspirations of the people of Marathwada region for an institution of national importance in Aurangabad. MNLU Aurangabad aims at disseminating learning as well as imparting knowledge of law and legal process for the cause of national welfare and development.
Concept Note
“There is no chance for the welfare of the world unless the situation of women is improved.”
~Swami Vivekananda
India is rapidly transforming to emerge as superpower in 21st century. Though it has progressed in all the sectors ranging from Nano-technology to the space technology, it still faces some challenges which are needed to be addressed immediately, one of such an issue which is worrying progressive Indian society gender discrimination. Women still view as substandard and subordinate to men in Indian society.Indian constitution has emphasised the rights of women on par with the men.But still women facing social,political, cultural and economic challenges due to lack of synchronization and coordination of various agencies. Despite all this hurdles women are making progress in all walks of life and leading the world to a new era. This seminar will focus on the various issues that women face in all spheres of life. This seminar throws light upon several challenges faced by Indian women and why there is still requirement for their advancement. It Will concentrate on the steps taken by the government and portray suggestions for their developments.
Sub-Themes
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Women’s leadership and political participation
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Equality, poverty eradication and inclusive economic growth
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Violence Against Women
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Education: opportunities at local,regional and global level
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Women And Legal Rights
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Women’s sexuality and reproductive rights
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Women’s Rights In 21st Century
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Women in the development of science and technology.
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Women’s rights and religious institutions.
Participation
Faculty Members,Research Scholars,Corporate Professionals, Women Activists, Policy Makers, Administrators, Students.
Registration Fee
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For Academicians and others (Single Author): INR 1000
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For Academicians and others (Co-Author):INR 1200
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For Research Scholars (Single Author):INR 800
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For Research Scholars (Co-Author):INR 1000
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For Students (Single Author):INR 500
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For Students (Co-Author):INR 800
Note: For online payment of Registration Fee for the seminar, click HERE
Submission
The filled in Registration Form along with the payment Receipt of the Registration fees and the Abstract/Paper should be sent to mnluawomen2019@gmail.com.
Important Dates
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Last Date for Submission of Abstract: 20 March 2019
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Review,Selection And Intimation: 23 March 2019
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Last Date for Registration: 25 March 2019
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Date of Seminar: 6 April 2019
Contact Details
Faculty Convener
Deeksha Ingle
Asst.Professor(History)
+919049549019
Faculty Co-Convener
K.Vinay Kumar
Faculty of Political Science
+916303210863
Student Convener
Sumit Dwivedi
+91 8318780350
Student Co-Convener
Rugveda Satbhai
+91 8390122496
IMPORTANT LINKS
Brochure, click HERE
REGISTRATION Form, click HERE
Payment, click HERE
