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SC | Collegium reiterates recommendation for transfer of Justice M.V. Muralidaran to Manipur HC

SC | Collegium reiterates recommendation for transfer of Justice M.V. Muralidaran to Manipur HC

The Collegium comprising of Ranjan Gogoi, CJ and A.K. Sikri, S.A. Bobde, N.V. Ramana and Arun Mishra, JJ., reiterates its recommendation dated 15th January, 2019 for

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Published on February 21, 2019February 21, 2019By Bhumika Indulia

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The Collegium comprising of Ranjan Gogoi, CJ and A.K. Sikri, S.A. Bobde, N.V. Ramana and Arun Mishra, JJ., reiterates its recommendation dated 15th January, 2019 for transfer of Justice M.V. Muralidaran of Madras High Court to Manipur High Court.

[Dated 19-02-2019]

Supreme Court of India

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