As reported by the media, Joaquin “El Chapo” Guzman — Drug Lord, was convicted after a three month trial in regard to the industrial-scale smuggling operation. 

Cartel boss El Chapo was found guilty of 10 federal criminal accounts against him, including engaging in a continuing criminal enterprise, conspiracy to launder narcotics proceeds, international distribution of cocaine, heroin, marijuana and other drugs, and use of firearms.

There’s a supermax prison in Florence, Colo. , It’s the highest-security penitentiary in the United States. Since opening in 1994, no prisoner has escaped from the Administrative Maximum Facility — known as “the ADX” — one reason former members of federal law enforcement expect the Sinaloa cartel drug lord Joaquín “El Chapo” Guzmán will spend the rest of his life there.

[Source: CNN and Washington Post]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.