An Essay Competition is being organised by Gujarat National Law University and Insolvency & Bankruptcy Board of India (IBBI) on the theme of “Potential of Strategic Default in the Insolvency and Bankruptcy Code, 2016 “
About the Competition:
The Insolvency and Bankruptcy Board of India (IBBI). The Insolvency and Bankruptcy (Code) is a major economics reform of this decade and on completion of its two years of implementation, it will be a great resources for the research and academics to understand in details the change that is in the offing. In this context the IBBI is promoting essay competition through Institute of Learning to create awareness about the insolvency and bankruptcy regime amongst the students of Higher Education, Students of graduation and post-graduation courses of any disciplines, Deemed University and Professional Institute ( Institute of Charted Accountants of India, Institute of Cost Accountants of India and Institute of Company Secretaries of India) can participate in this competition.
The IBBI announces the Essay Competition on Insolvency and Bankruptcy legislation through institutes of learning. Under the said scheme the Gujarat National Law University (GNLU) is organising an essay competition for the students of GNLU.
Theme of Essay :
  • Potential of Strategic Default in the Insolvency and Bankruptcy Code, 2016
Prize:
Best essay will receive INR 10000/-
Second best essay will receive INR 5000/-
Who can Participate:
Students of Under Graduate i.e. LLB and Postgraduate Programmes i.e. both LLM and MBA in Financial and Management Laws
Submission Guidelines:
  • Minimum words-4000, maximum words-8000
  • Font Type: Times New Roman; Font Size: Heading-14, Text-12; Line Spacing: 1.5
  • Citation Method: OSCOLA, 4th Edition
  • Co-authorship is not allowed
Entry for the Submission will be open :
  • 10th February to 10th April 2019 (23:59 Hours)
For further details, refer Essay Cpmt Banner

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