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Cinematograph (Amendment) Bill, 2019 introduced in Rajya Sabha

Cinematograph (Amendment) Bill, 2019 introduced in Rajya Sabha

The Cinematograph (Amendment) Bill 2019 was introduced in Rajya Sabha today. The Bill seeks to amend provisions of Cinematograph Act, 1952 in

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Published on February 12, 2019February 12, 2019By Bhumika Indulia

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The Cinematograph (Amendment) Bill 2019 was introduced in Rajya Sabha today. The Bill seeks to amend provisions of Cinematograph Act, 1952 in order to tackle film piracy by including penal provisions for unauthorized camcording and duplication of films.

[Source: PIB]

Ministry of Information & Broadcasting

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