ILS Law College is organizing Ten Days Orientation Programme for Judicial Magistrate First Class Examination in association with Board of Students Development, Savitribai Phule Pune University from 2nd February, 2019 to 15th February, 2019. The programme is aimed at grooming the students for judicial career.

The students will get an insight into important law subjects which will help students to prepare themselves for JMFC Examinations.

Topic Covered in the Programme: The programme will cover following topics:

  1. Indian Contract Act, 1872
  2. Specific Relief Act
  3. Sale of Goods Act & Indian Partnership Act
  4. Transfer of Property Act, 1882
  5. Indian Penal Code, 1860
  6. Civil Procedure Code
  7. Criminal Procedure Code
  8. Indian Evidence Act
  9. SC and ST Atrocities Act & Civil Rights Act
  10. Judgment Writing and Essay Writing

Eligibility for admission to the programme: Any law student or lawyer aspiring to take up career in judiciary.

Venue: Laxmi Building, ILS Law College, Pune

Time: 1 pm to 4 pm (Tentative)

Detailed schedule will be put up shortly.

Fees:

For ILS Students: Rs. 300/- + GST Rs. 54 = Rs. 354/-

For others: Rs. 500 + GST Rs. 90 = Rs. 590/-

Mode of Payment: Online Mode

For further details:

Contact:

Email ID: varsha.khandagale@ilslaw.in , anagha.limbale@ilslaw.in

Dr. Kamalakar Waghmare: 9226336695

Ms. Varsha Khandagale: 9689816875

Ms Anagha Limbale: 8668609870

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