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School of Law, CHRIST wins Best Paper Award at KIIT National Conference on International Law, 2019

School of Law, CHRIST wins Best Paper Award at KIIT National Conference on International Law, 2019

Reported by Anirudh Kulkarni

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Published on January 25, 2019January 25, 2019By Bhumika Indulia

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Ms Kanika Lahoti of III BBA LLB (Hons.) of School of Law, CHRIST wins the Best Paper Award at the recently held National Conference on International Law at KIIT University, Odisha on 13 January 2019.

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