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SSIP Cell in collaboration with GLIC organising a seminar on “Finance for Start-Ups”

SSIP Cell in collaboration with GLIC organising a seminar on “Finance for Start-Ups”

Reported by Hrithik Khurana

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Published on January 23, 2019January 22, 2019By Bhumika Indulia

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SSIP Cell, Government of Gujarat in collaboration with GNLU Legal Incubation Council (GLIC) has organized a Seminar on “Finance for Start-Ups” dated 30-01-2019 (Wednesday) during 5:00 p.m. to 7:00 p.m. at SSIP-Hub, Knowledge Consortium of Gujarat (KCG) Campus, Ahmedabad.

August Speaker: Dr. Mahesh Chaudhary

For registration, click HERE

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