About The Course:

The ILS Law College is organizing a 7 session’s certificate programme on ‘Criminal Law: Practice and Procedure’.  This program aims at sensitizing the law students and budding lawyers in the technique of learning and understanding the Criminal Procedure law and the practice of it in the courts as well as the role of the investigating agencies such as CID, CBI etc.

The course commences from Tuesday, 29th January till 3rd February 2019.

Resource Persons:

Judges from the High Court and District courts of Maharashtra, Renowned practicing lawyers from Pune, Mumbai and Delhi.

Click Here for Schedule

VenueLaxmi Building, ILS Law College, Pune 

Registration Open: From 9th January to 29th January 2019

Registration Fees:  Rs.4237.29 +Rs.762.71/- = Rs. 5,000/- (Five Thousand only) + Reading Material

(Attendance is compulsory for all the sessions; otherwise certificates shall not be awarded.)

Payment Mode:  Online Only

Payment can be done online through Direct SBI, Net banking and Credit card.

Contact Details – Ms. Deepali Manjarekar – deepali.manjarekar@ilslaw.in

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One comment

  • RESPECTED MADAM, I WANT TO JOIN CRIMINAL &CIVIL CERTIFICATE COURSEROCEDURE OF LAW

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