National Law University and Judicial Academy, Assam presents the maiden edition of its “Vox Anatolis National Moot Court Competition.” The phrase Vox Anatolis means voice of the east. The concept behind introducing this Moot Court Competition is to engage law students across India  in a mooting exercise that involves legal issues which are pivotal in the Eastern Part of the Country . This Moot Court Competition will primarily be based on a confluence of Constitutional Law, International Law, Environmental Law  and other allied streams.  In its maiden edition, the Moot Problem of the Vox Anatolis National Moot Court Competition is based on Constitutional Law, Rights of Refugees, Rights of Indigenous People, Citizenship and other other allied themes.

Date and Location

The Moot Court Competition will take place in the campus of  National Law University and Judicial Academy Assam, Guwahati from 1st – 3rd March. The maximum number of teams that can take part in this competition is 20, decided on a first come first serve basis.

Eligibility 

All students who are either enrolled in a 3-year LLB programme or a 5-year integrated LLB programme shall be eligible to participate in the 1st Vox Anatolis National Moot Court Competition, 2019. Only ONE team from a University/Institution will be eligible to participate in the competition.

Team Composition 

Each team shall consist of only two speakers and one researcher. The teams may choose to participate without a Researcher, and therefore consist of only two speakers. The teams will be assigned Team Codes by the Organisers.

Registration Fee

The amount needed to be submitted as registration fee is Rs 3000/-. The payment must be done in the form of a Demand Draft in the name of ” The Registrar, National Law University and Judicial Academy, Assam” payable at Guwahati.

List of Important Dates

Release of the Moot Problem  14th January, 2019 (Sunday)
Last Date for Registration  5th February ,2019 (Tuesday)
Last Date for seeking Clarifications  7th February,2019 (Thursday ) 
Anticipated Date for Release of Clarifications Tuesday 10th February, 2019 (Sunday)
Last Date for Submission of Soft Copy of Memorials and Travel Plan  23rd February,2019 (Saturday)
Last Date for Submission of Hard Copy of Memorials ,Registration Form and DD 26th February, 2019 (Tuesday )
Inauguration Ceremony and Researcher’s Test  1st March,2019, 2019 (Friday)
Preliminary and Quarter Final Rounds  2nd March, 2019 (Saturday)
Semi-Final, Final rounds , Valedictory Ceremony and Prize Distribution  3rd March, 2019 (Sunday)

Contact

  • Krishanu Kar( Convenor) : 8250606316
  •   Rishabh Sengupta (Registration-In-charge) : 9830412964
  •   Saharsh Dubey (Accommodation) :  7800293758

Google Drive, CIick HERE

For Moot Problem, refer 1st Vox Anatolis NMCC Moot Problem

For Registration form, 1st Vox Anatolis NMCC Registration Form

For Rules and Regulations, 1st Vox Anatolis NMCC Rules and Regulations

 

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