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NUJS student bags second best mediator award at Christ University Client Counselling, Mediation and Negotiation Competition 2018, Bangalore

NUJS student bags second best mediator award at Christ University Client Counselling, Mediation and Negotiation Competition 2018, Bangalore

Reported by Rohit Sharma

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Published on December 28, 2018December 29, 2018By Bhumika Indulia

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Mr. Shantanu Awasthi, student of NUJS, wins second best mediator award at Christ University Client Counselling, Mediation and Negotiation Competition 2018, Bangalore.

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One comment

Siddharth Mar 8, 2019

He is a stellar mediator. Ayodhya case required someone like him.

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