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GNLU adjudged as the runners-up of 7th NLIU National Corporate Law Moot 2018

GNLU adjudged as the runners-up of 7th NLIU National Corporate Law Moot 2018

Reported by Hrithik Khurana

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Published on December 11, 2018December 10, 2018By Bhumika Indulia

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A team comprising of Deval Dangayach, Mayank Gupta and Prasad Hegde of Gujarat National Law University were adjudged as the Runners-up of the 7th NLIU National Corporate Law Moot 2018.

The team also won the best memorial citation and Mr. Prasad Hegde won the best oralist citation.

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