All India Law Students Federation (AILSF) in association with Law Centre-2, Faculty of Law, University of Delhi is organising a ‘National Workshop on Legal Skills and Research’ on October 6, 2018 from 10:00 a.m. to 5:00 p.m. at Umang Bhawan, Faculty of Law, University of Delhi. The Workshop will have different sessions on Legal English, Drafting, Research, Publication, Public with Industry Experts.
Vision Statement: To prepare law students by teaching skills they need to succeed in law school and in legal profession and to inspire them to lead the change in law and society.

Guests include High Court Judges, Solicitor General, Sr. Advocates, Professor and Supreme Court Advocates.

Hon’ble Justice Rajeev Shakdhar of High Court of Delhi
Hon’ble Justice Iqbal Ahmed Ansari, Former Chief Justice Patna High Court, Chairman, Punjab State Human Rights Commission.
Sr. Adv. Vikramjit Banerjee, Additional Solicitor General
Prof. G.S.Bajpai, Registrar, National Law University, New Delhi
Dr. Prasannanshu, Prof. NLU, Delhi
Advocate Bhumesh Verma, Managing Partner, Corp Comm Legal and former Partner, Khaitan & Co.
Avani Bansal, Advocate, Supreme Court of India
Advocate Sanjay Vashistha, Supreme Court of India
Advocate Amit Anand Tiwari, Supreme Court of India (AOR)

For any query, please mail at ailsf.orgs@gmail.com

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  • Life and liberty of citizens of the State are of paramount importance and a citizen cannot be deprived of personal liberty, guaranteed to him/her by the Constitution.

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