Symbiosis Law School, NOIDA hosted IACCM Mini Conference on Simplication and Innovation in Contract Management in association with SK Attorneys at The Pllazio Hotel, 292-296, Sector 29, City Center, Sector Road, Gurugram-Haryana. More than 120 professionals from more than 100 multinational corporations/firms/organisations registered for the said Conference.

Resource Persons at the Conference included Sally Hughes, IACCM CEO; Nancy Nelson, IACCM Advisory Council Lead for India and President, ABiz Corporation; Saurabh Kumar, Founder and Managing Partner, S K Attorneys; Anupam Sharan, Director, Business Contracting, Sutherland Global; Gaurav Sharma, Associate Partner, EY Advisory Services; Kanan Dhru, Founder at Lawtoons and LawForMe; Murali Tirupati, Co-founder and CEO, Vaultedge, Prof. (Dr.) C J Rawandale, Professor and Director, Symbiosis Law School, NOIDA and many more.

About The International Association for Contract & Commercial Management (IACCM): IACCM enables both public and private sector organizations and professionals to achieve world-class standards in their contracting and relationship management process and skills. With over 43,000 members across 175 countries and 18491 corporations, IACCM is leading the way in responding to the demands of global networked markets.

IACCM membership is drawn from many industries and is made up of contract and commercial managers, negotiators, attorneys and supply chain professionals. Hundreds of organizations have also established Corporate Memberships, gaining enhanced services that support their performance and understanding of market trends.

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